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Himachal Pradesh High Court

Virender Kaushal vs . Hpu on 16 November, 2022

Bench: Tarlok Singh Chauhan, Virender Singh

Virender Kaushal vs. HPU CWP No. 6593 of 2022 a/w CWP No. 6896 of .

CWP No. 6593 of 2022 16.11.2022 Present: Mr. Ashok K. Verma, Advocate, for the petitioner Mr. Surender Verma, Advocate, for the respondent.

CWP No. 6896 of 2022 Mr. Anup Rattan, Advocate, for the petitioner.

Mr. Surender Verma, Advocate, for the respondent.

CWP No. 6593 of 2022 Mr. Ashok K. Verma, learned counsel for the petitioner prays for and is granted three weeks' further time to amend the petition.

List on 07.12.2022.

(Tarlok Singh Chauhan) Judge (Virender Singh) Judge November 16, 2022 (Vinod) ::: Downloaded on - 16/11/2022 20:36:08 :::CIS