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State of Rajasthan - Section

Section 192 in Rajasthan Land Revenue (Land Records) Rules, 1957

192. Testing of Area Statements.

- The area statement should be obtained from the Patwaris as soon as it is complete and after being thoroughly checked, should be signed and transmitted to the Office Qanungo. with the original crop statements not latter than 31st May. The explanation of fluctuations in the totals and classes of different kinds of areas given by the Patwaris should be carefully scrutinized and the Inspector should give his endorsement thereon.