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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Odisha - Subsection

Section 24(1) in Biju Patnaik University of Technology Act, 2002

(1)The Chancellor shall, in consultation with the Board, constitute from time to time, separate Selection Committees for the purpose of selection of candidates for recruitment to the posts of-
(a)Professors and Readers;
(b)Lecturers and other posts not being of non-teaching staff; and
(c)Non-teaching staff.