Supreme Court - Daily Orders
C.I.T-Ix vs M/S Jyoti Plastic Works P.Ltd. on 27 January, 2014
ITEM NO.40 COURT NO.3 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Civil) No(s).20147/2012
(From the judgement and order dated 15/11/2011 in ITA No.5044/2010 of the
HIGH COURT OF JUDICATURE AT BOMBAY)
C.I.T-IX Petitioner(s)
VERSUS
M/S JYOTI PLASTIC WORKS P.LTD. Respondent(s)
(With office report )
WITH SLP(C) NO. 20148 of 2012
(With office report)
SLP(C) NO. 20149 of 2012
(With office report)
SLP(C) NO. 20150 of 2012
(With office report)
SLP(C) NO. 36493 of 2012
(With appln.(s) for c/delay in filing SLP and office report)
Date: 27/01/2014 These Petitions were called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE H.L. DATTU
HON’BLE MR. JUSTICE S.A. BOBDE
For Petitioner(s) Mr.Rupesh Kumar,Adv.
Mr.S.W.A.Qadri,Adv.
For Mrs Anil Katiyar,Adv.
For Respondent(s) Mr.A.R.Madhav Rao, Adv.
Mr.Alok Yadav,Adv.
Mr.Amar Pratap Singh, Adv.
For Mr.M.P.Devanath,Adv.
Mrs Rani Chhabra, Adv.
Mr.K.Sampath, Adv.
Mr.S.Krishnan, Adv.
Mr.V.Raja Kumar,ADv.
: 2 :
UPON hearing counsel the Court made the following
O R D E R
Delay condoned.
Leave granted.
Hearing of the appeals expedited. (G.V.Ramana) (Vinod Kulvi) Court Master Asstt.Registrar