Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16] [Entire Act] State of Rajasthan - Subsection Section 16(vii) in Ajmer Abolition of Intermediaries And Land Reforms Act, 1955 (vii)land which, at the commencement of this Act or at any time thereafter, is set apart for military encamping grounds;
