Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 52(5)] [Section 52] [Entire Act]

State of Madhya Pradesh - Subsection

Section 52(5)(e) in The M.P. Farmers' Organisation Election Rules, 1999

(e)The Election Officer shall provide the Presiding Officer of the polling station at which such continuation poll is held with the sealed packet containing the marked copy of the electoral roll, ballot-boxes and such other material required for the poll.