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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Punjab - Subsection

Section 8(1) in Punjab Open Air Jails Rules, 1978

(1)At every Jail initial selection of eligible prisoners shall be made by a Selection Committee consisting of Superintendent Jail Medical Officer, Deputy Superintendent and Welfare Officer, of the concerned Jail, Selected eligible prisoners shall be transferred to the Concentration Jail.