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State of Bihar - Section

Section 121 in The Bihar Government Estates (Khas-Mahal) Manual, 1953

121. Sanction for payment on commission.

- In khasmahal where the tahsildars or other persons engaged in collection work are paid on a commission basis and the Board has once sanctioned the rate of commission on collection payable therefor, the Collector requires no further sanction for payment at the sanctioned rate.