Supreme Court - Daily Orders
Commissioner Of Income Tax-5 vs Jet Airways (I) Ltd. on 4 July, 2014
ITEM NO.63 REGISTRAR COURT.2 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR M K HANJURA
Petition(s) for Special Leave to Appeal (C) No(s). 14376/2013
COMMISSIONER OF INCOME TAX-5 Petitioner(s)
VERSUS
JET AIRWAYS (I) LTD. Respondent(s)
WITH
SLP(C) No. 18007/2013
(With prayer for Office Report)
Date : 04/07/2014 This petition was called on for hearing today.
For Petitioner(s) Mr.Aamir Naseem,adv.
Mrs. Anil Katiyar ,Adv.
For Respondent(s) Mr.U.A.Rana,adv.
M/s Gagrat & Co. ,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Ld.counsel for the parties are present.
Ld.counsel for the respondents seeks and is given six weeks time to file the counter affidavit.
List again on 8.9.2014.
(M K HANJURA) Registrar SB Signature Not Verified Digitally signed by Sushma Kumari Bajaj Date: 2014.07.08 13:55:59 IST Reason: