Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 39(2)] [Section 39] [Entire Act]

State of Uttarakhand - Subsection

Section 39(2)(n) in Uttrkhand Hills Consolidation of Holdings and Land Reforms Act, 2016

(n)the procedure and the manner for determination of compensation to be paid to or recovered from any person under this Act;