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Madhya Pradesh High Court

Dr Deepak Verma vs The State Of Madhya Pradesh on 21 June, 2023

Author: Milind Ramesh Phadke

Bench: Milind Ramesh Phadke

1 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR WP No. 13464 of 2023 (DR DEEPAK VERMA Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 21-06-2023 Shri Prashant Sharma - Advocate for the petitioner.

Shri S.S. Kushwwah - Govt. Advocate for the State. Heard on I.A. No.4962 of 2023, which is an application for amendment in the cause title.

For the reasons mentioned in the application, the same is allowed. Let necessary amendment be carried out in the cause title by tomorrow.

List the matter on 22.06.2023.

(MILIND RAMESH PHADKE) JUDGE pwn* Signature Not Verified Signed by: PAWAN KUMAR Signing time: 21-06-2023 06:38:39 PM