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[Cites 0, Cited by 0] [Section 82] [Entire Act]

State of Rajasthan - Subsection

Section 82(2) in Rajasthan Panchayati Raj Act, 1994

(2)The Government shall also appoint a Chief Account Officer, [A District Elementary Education Officer] [Inserted by Section 49 of the Rajasthan Panchayati Raj (Amendment) Act, 2000 published in Rajasthan Gazette, Extraordinary Part IV-A dated 3.5.2000 with immediate effect.] and a Chief Planning Officer for each Zila Parishad.