Supreme Court - Daily Orders
Union Of India vs K.Ganesan (Dead) By Lrs. on 3 December, 2015
Bench: Jagdish Singh Khehar, Rohinton Fali Nariman
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ITEM NO.110 COURT NO.3 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 6048/2010
UNION OF INDIA & ANR. Appellant(s)
VERSUS
K.GANESAN (DEAD) BY LRS. Respondent(s)
(with appln(s) for impleadment and amedment of the impleadment
application and office report)
WITH
C.A. No. 6371/2010(With Office Report)
W.P.(C) No. 1028/2013
(With appln.(s) for interim relief and appln.(s) for permission to
file additional documents and Office Report)
Date : 03/12/2015 These appeals/petition were called on for hearing
today.
CORAM :
HON'BLE MR. JUSTICE JAGDISH SINGH KHEHAR
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
For Appellant(s) Mr. P.S. Patwalia, Sr. Adv.
In CA 6048/2010 Ms. Madhvi Divan, Adv.
& for respondent(s) Mr. Tushar Bakshi, Adv.
in other matters Mr. Arijit Prasad, Adv.
Ms. Gunwant Dara, Adv.
for Mr. B. Krishna Prasad,AOR
for Ms. Sushma Suri, AOR
for Mr. B.V. Balaram Das, AOR
For Appellant(s) Mr. M.N. Krishnamani, Sr. Adv.
In CA 6371/2010 & Mr. Sudarshan Rajan,Adv.
for respondent in Dr. K.B. Sounder Rajan, Adv.
CA 6048/2010 Mr. Archit Arora, Adv.
Ms. Shriya Raj Chauhan, Adv.
For Petitioner(s) Mr. C.S. Vaidyanathan, Sr. Adv.
In WP 1028/2013 Mr. Saransh Jain, Adv.
Mr. Priyadarshi Banerjee, Adv.
for Mr. E. C. Agrawala,AOR
Signature Not Verified
For Respondent(s) Mr. M.N. Krishnamani, Sr. Adv.
Digitally signed by
Parveen Kumar Chawla
Date: 2015.12.03
17:35:17 IST
Reason:
Mr. K. V. Mohan,Adv.
Mr. Rajan Bhatia, Adv.
Mr. K.V. Balakrishnan, Adv.
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Mr. Rana Mukherjee, Sr. Adv.
Ms. Shipra Ghose,Adv.
Mr. Sumit Attri,AOR
UPON hearing the counsel the Court made the following
O R D E R
Arguments of Mr. P.S. Patwalia, learned Additional Solicitor General representing the Union of India heard, which remained inconclusive.
For further arguments, list the cases again on 08.12.2015 as part-heard.
(Renuka Sadana) (Parveen Kr. Chawla) Court Master AR-cum-PS