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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(h) in Rajasthan Forest Subordinate Service Rules, 2015

(h)"Principal Chief Conservator of Forests" means the Principal Chief of Forests (Head of Forest Force), Rajasthan and includes a person who is acting as such during absence of Principal Chief Conservator of Forests (Head of Forest Force), Rajasthan;