Madhya Pradesh High Court
M.P.State Road Transport Corp. vs Natwar Transport Company Pvt.Ltd. on 13 April, 2015
WA-352-2007
(M.P.STATE ROAD TRANSPORT CORP. Vs NATWAR TRANSPORT COMPANY
PVT.LTD.)
13-04-2015
None present for the parties.
Appeal is pending since 2002 and matter pertains to renewal of permit which lapse in the year 2002. It seems that with the passage of time parties are not interested in the matter.
Be it as it may be, as none is present for the parties today, we dismiss this appeal for want of prosecution.
(RAJENDRA MENON) (RAVI SHANKAR JHA) JUDGE JUDGE