Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 165] [Entire Act] State of Rajasthan - Subsection Section 165(7) in Rajasthan Panchayati Raj Rules, 1996 (7)Panchayat shall ensure that all the amounts of Penalties imposed by Tehsildar on trespassers of pasture lands are deposited fully in Panchayat fund.
