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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Rajasthan - Subsection

Section 15(f) in Rajasthan Urban Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2011

(f)providing, in consultation with the Town Vending Committee, in the vending zones and to the street vendors, civic services, including -
(i)solid waste disposal,
(ii)public toilets to maintain cleanliness,
(iii)electricity
(iv)drinking water,
(v)shelter to protect street vendors and their wares,
(vi)storage facilities, beautification, placement of signage, and
(vii)other facilities as may be needed by the street vendors and specified in the scheme