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[Cites 0, Cited by 0] [Section 69(1)] [Section 69] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 69(1)(p) in The Police Enhanced Penalties Ordinance, 2005

(p)makes a statement during the course of any proceeding under the Act or the rules made there-under which he knows to be false or does not believe to be true;