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Chattisgarh High Court

Sumit Kumar Jha vs State Of Chhattisgarh 26 Wps/2962/2014 ... on 24 July, 2018

                              HIGH COURT OF CHHATTISGARH, BILASPUR
                                           Order Sheet

                                                 WPS No. 13/2016
                                      Sumit Kumar Jha -v- State of CG and others




24-7-2018

Mr. V.G. Tamaskar, Adv. for the petitioner.

Mr. Dheeraj Wankhede, GA for the State. It appears that this matter has wrongly been connected with WPS No. 2962/2014 and other matters. It be separated from the batch of cases and list it separately.

Sd/-

(Sharad Kumar Gupta) Judge Pathak