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Patna High Court - Orders

Nawal Kishore Sharma vs The State Of Bihar & Ors on 11 September, 2018

Author: Mohit Kumar Shah

Bench: Mohit Kumar Shah

    IN THE HIGH COURT OF JUDICATURE AT PATNA
             Civil Writ Jurisdiction Case No.1762 of 2016
======================================================
Arvind Kumar

                                                          ... ... Petitioner/s
                                  Versus
The State Of Bihar & Ors

                                                        ... ... Respondent/s
======================================================
                                    with
               Civil Writ Jurisdiction Case No. 402 of 2018
======================================================
Balindra Prasad

                                                          ... ... Petitioner/s
                                  Versus
The State Of Bihar & Ors

                                                      ... ... Respondent/s
======================================================
                                  with
             Civil Writ Jurisdiction Case No. 1380 of 2017
======================================================
Nawal Kishore Sharma

                                                          ... ... Petitioner/s
                                  Versus
The State Of Bihar & Ors

                                                       ... ... Respondent/s
======================================================
                                   with
              Civil Writ Jurisdiction Case No. 1385 of 2017
======================================================
Jairam Sharma

                                                          ... ... Petitioner/s
                                  Versus
The State Of Bihar & Ors

                                                       ... ... Respondent/s
======================================================
                                   with
              Civil Writ Jurisdiction Case No. 1547 of 2017
======================================================
Jitendra Kumar

                                                          ... ... Petitioner/s
                                  Versus
The State Of Bihar & Ors
 Patna High Court CWJC No.1762 of 2016(10) dt.11-09-2018
                                           2/24




                                                              ... ... Respondent/s
       ======================================================
                                          with
                     Civil Writ Jurisdiction Case No. 1296 of 2017
       ======================================================
       Babulal Bhakt

                                                                 ... ... Petitioner/s
                                              Versus
       The State Of Bihar & Ors

                                                             ... ... Respondent/s
       ======================================================
                                         with
                    Civil Writ Jurisdiction Case No. 2302 of 2017
       ======================================================
       Chandeshwar Prasad Singh & Anr

                                                                 ... ... Petitioner/s
                                              Versus
       The State Of Bihar & Ors

                                                               ... ... Respondent/s
       ======================================================
                                           with
                      Civil Writ Jurisdiction Case No. 1776 of 2017
       ======================================================
       Bihar Arajpatrit Prarambhik Shikshak Sangh & Anr

                                                                 ... ... Petitioner/s
                                              Versus
       The State Of Bihar & Ors

                                                             ... ... Respondent/s
       ======================================================
                                         with
                    Civil Writ Jurisdiction Case No. 3192 of 2018
       ======================================================
       Onkar Nath Roy & Ors

                                                                 ... ... Petitioner/s
                                              Versus
       The State Of Bihar & Ors

                                                             ... ... Respondent/s
       ======================================================
                                         with
                    Civil Writ Jurisdiction Case No. 1999 of 2017
       ======================================================
       Rajeev Kumar
 Patna High Court CWJC No.1762 of 2016(10) dt.11-09-2018
                                           3/24




                                                                 ... ... Petitioner/s
                                              Versus
       The State Of Bihar & Ors

                                                            ... ... Respondent/s
       ======================================================
                                        with
                   Civil Writ Jurisdiction Case No. 5661 of 2017
       ======================================================
       Ashok Kumar Ram

                                                                 ... ... Petitioner/s
                                              Versus
       The State Of Bihar & Ors

                                                              ... ... Respondent/s
       ======================================================
                                          with
                     Civil Writ Jurisdiction Case No. 5290 of 2018
       ======================================================
       Rajendra Prasad Singh

                                                                 ... ... Petitioner/s
                                              Versus
       The State Of Bihar & Ors

                                                              ... ... Respondent/s
       ======================================================
                                          with
                     Civil Writ Jurisdiction Case No. 4735 of 2017
       ======================================================
       Chinta Kumari

                                                                 ... ... Petitioner/s
                                              Versus
       The State Of Bihar & Ors

                                                           ... ... Respondent/s
       ======================================================
                                       with
                  Civil Writ Jurisdiction Case No. 5505 of 2018
       ======================================================
       Ramesh Kumar & Ors

                                                                 ... ... Petitioner/s
                                              Versus
       The State Of Bihar & Ors

                                                 ... ... Respondent/s
       ======================================================
                                 with
 Patna High Court CWJC No.1762 of 2016(10) dt.11-09-2018
                                           4/24




                    Civil Writ Jurisdiction Case No. 5898 of 2018
       ======================================================
       Nilesh Kumar Choudhary

                                                                 ... ... Petitioner/s
                                              Versus
       The State Of Bihar & Ors

                                                              ... ... Respondent/s
       ======================================================
                                          with
                     Civil Writ Jurisdiction Case No. 6760 of 2017
       ======================================================
       Rajendra Prasad

                                                                 ... ... Petitioner/s
                                              Versus
       The State Of Bihar & Ors

                                                             ... ... Respondent/s
       ======================================================
                                         with
                    Civil Writ Jurisdiction Case No. 7555 of 2017
       ======================================================
       Kedar Paswan & Ors

                                                                 ... ... Petitioner/s
                                              Versus
       The State Of Bihar & Ors

                                                            ... ... Respondent/s
       ======================================================
                                        with
                   Civil Writ Jurisdiction Case No. 8474 of 2018
       ======================================================
       Mahesh Sharma & Ors

                                                                 ... ... Petitioner/s
                                              Versus
       The State Of Bihar & Ors

                                                             ... ... Respondent/s
       ======================================================
                                         with
                    Civil Writ Jurisdiction Case No. 8035 of 2018
       ======================================================
       Siyababu Jamadar & Ors

                                                                 ... ... Petitioner/s
                                              Versus
       The State Of Bihar & Ors
 Patna High Court CWJC No.1762 of 2016(10) dt.11-09-2018
                                           5/24




                                                            ... ... Respondent/s
       ======================================================
                                        with
                   Civil Writ Jurisdiction Case No. 8373 of 2018
       ======================================================
       Suman Kumar Chaudhary & Ors

                                                                ... ... Petitioner/s
                                              Versus
       The State Of Bihar & Ors

                                                             ... ... Respondent/s
       ======================================================
                                         with
                    Civil Writ Jurisdiction Case No. 7623 of 2018
       ======================================================
       Vikash Kumar Keshri

                                                                ... ... Petitioner/s
                                              Versus
       The State Of Bihar & Ors

                                                             ... ... Respondent/s
       ======================================================
                                         with
                    Civil Writ Jurisdiction Case No. 7669 of 2018
       ======================================================
       Ranjit Kumar Ram

                                                                ... ... Petitioner/s
                                              Versus
       The State Of Bihar & Ors

                                                             ... ... Respondent/s
       ======================================================
                                         with
                    Civil Writ Jurisdiction Case No. 7776 of 2018
       ======================================================
       Pradip Chaudhary

                                                                ... ... Petitioner/s
                                              Versus
       The State Of Bihar & Ors

                                                             ... ... Respondent/s
       ======================================================
                                         with
                    Civil Writ Jurisdiction Case No. 7700 of 2018
       ======================================================
       Pramod Tanti
 Patna High Court CWJC No.1762 of 2016(10) dt.11-09-2018
                                           6/24




                                                                 ... ... Petitioner/s
                                              Versus
       The State Of Bihar & Ors

                                                              ... ... Respondent/s
       ======================================================
                                          with
                     Civil Writ Jurisdiction Case No. 8078 of 2018
       ======================================================
       Yugal Kishore Rajak

                                                                 ... ... Petitioner/s
                                              Versus
       The State Of Bihar & Ors

                                                             ... ... Respondent/s
       ======================================================
                                         with
                    Civil Writ Jurisdiction Case No. 8087 of 2018
       ======================================================
       Aditya Kumar

                                                                 ... ... Petitioner/s
                                              Versus
       The State Of Bihar & Ors

                                                               ... ... Respondent/s
       ======================================================
                                           with
                      Civil Writ Jurisdiction Case No. 7848 of 2017
       ======================================================
       Parivartankari Prarmbhik Sikshak Sangh

                                                                 ... ... Petitioner/s
                                              Versus
       The Union Of India & Ors

                                                             ... ... Respondent/s
       ======================================================
                                         with
                    Civil Writ Jurisdiction Case No. 8403 of 2018
       ======================================================
       Panchanand Yadav

                                                                 ... ... Petitioner/s
                                              Versus
       The State Of Bihar & Ors

                                                 ... ... Respondent/s
       ======================================================
                                 with
 Patna High Court CWJC No.1762 of 2016(10) dt.11-09-2018
                                           7/24




                  Civil Writ Jurisdiction Case No. 8535 of 2018
       ======================================================
       Md. Mahmood Alam

                                                                 ... ... Petitioner/s
                                              Versus
       The State Of Bihar & Ors

                                                              ... ... Respondent/s
       ======================================================
                                          with
                     Civil Writ Jurisdiction Case No. 8185 of 2018
       ======================================================
       Sunita Kumari

                                                                 ... ... Petitioner/s
                                              Versus
       The State Of Bihar & Ors

                                                            ... ... Respondent/s
       ======================================================
                                        with
                   Civil Writ Jurisdiction Case No. 8742 of 2018
       ======================================================
       Arun Kumar Gupta

                                                                 ... ... Petitioner/s
                                              Versus
       The State Of Bihar & Ors

                                                             ... ... Respondent/s
       ======================================================
                                         with
                    Civil Writ Jurisdiction Case No. 8427 of 2018
       ======================================================
       Ranjani Kumari

                                                                 ... ... Petitioner/s
                                              Versus
       The State Of Bihar & Ors

                                                             ... ... Respondent/s
       ======================================================
                                         with
                    Civil Writ Jurisdiction Case No. 8401 of 2018
       ======================================================
       Om Prakash Yadav

                                                                 ... ... Petitioner/s
                                              Versus
       The State Of Bihar & Ors
 Patna High Court CWJC No.1762 of 2016(10) dt.11-09-2018
                                           8/24




                                                              ... ... Respondent/s
       ======================================================
                                          with
                     Civil Writ Jurisdiction Case No. 8198 of 2018
       ======================================================
       Suresh Prasad Yadav

                                                                 ... ... Petitioner/s
                                              Versus
       The State Of Bihar & Ors

                                                             ... ... Respondent/s
       ======================================================
                                         with
                    Civil Writ Jurisdiction Case No. 8115 of 2018
       ======================================================
       Kumari Kiran Sushama

                                                                 ... ... Petitioner/s
                                              Versus
       The State Of Bihar & Ors

                                                             ... ... Respondent/s
       ======================================================
                                         with
                    Civil Writ Jurisdiction Case No. 8101 of 2018
       ======================================================
       Md. Mofil Ansari

                                                                 ... ... Petitioner/s
                                              Versus
       The State Of Bihar & Ors

                                                             ... ... Respondent/s
       ======================================================
                                         with
                    Civil Writ Jurisdiction Case No. 8174 of 2018
       ======================================================
       Sanjeev Kumar Singh

                                                                 ... ... Petitioner/s
                                              Versus
       The State Of Bihar & Ors

                                                             ... ... Respondent/s
       ======================================================
                                         with
                    Civil Writ Jurisdiction Case No. 8140 of 2018
       ======================================================
       Tuntun Yadav
 Patna High Court CWJC No.1762 of 2016(10) dt.11-09-2018
                                           9/24




                                                                 ... ... Petitioner/s
                                              Versus
       The State Of Bihar & Ors

                                                              ... ... Respondent/s
       ======================================================
                                          with
                     Civil Writ Jurisdiction Case No. 8765 of 2018
       ======================================================
       Dindayal Pd. Barnwal

                                                                 ... ... Petitioner/s
                                              Versus
       The State Of Bihar & Ors

                                                              ... ... Respondent/s
       ======================================================
                                          with
                     Civil Writ Jurisdiction Case No. 8146 of 2018
       ======================================================
       Ali Hussain Ansari

                                                                 ... ... Petitioner/s
                                              Versus
       The State Of Bihar & Ors

                                                           ... ... Respondent/s
       ======================================================
                                       with
                  Civil Writ Jurisdiction Case No. 8298 of 2018
       ======================================================
       Anil Kumar

                                                                 ... ... Petitioner/s
                                              Versus
       The State Of Bihar & Ors

                                                              ... ... Respondent/s
       ======================================================
                                          with
                     Civil Writ Jurisdiction Case No. 8234 of 2018
       ======================================================
       Krishna Prasad Yadav

                                                                 ... ... Petitioner/s
                                              Versus
       The State Of Bihar & Ors

                                                 ... ... Respondent/s
       ======================================================
                                 with
 Patna High Court CWJC No.1762 of 2016(10) dt.11-09-2018
                                           10/24




                    Civil Writ Jurisdiction Case No. 8259 of 2018
       ======================================================
       Prabhakar Kumar Singh

                                                                ... ... Petitioner/s
                                              Versus
       The State Of Bihar & Ors

                                                             ... ... Respondent/s
       ======================================================
                                         with
                    Civil Writ Jurisdiction Case No. 8169 of 2018
       ======================================================
       Deependra Gaurav

                                                                ... ... Petitioner/s
                                              Versus
       The State Of Bihar & Ors

                                                            ... ... Respondent/s
       ======================================================
                                        with
                   Civil Writ Jurisdiction Case No. 8428 of 2018
       ======================================================
       Ramanand Singh

                                                                ... ... Petitioner/s
                                              Versus
       The State Of Bihar & Ors

                                                             ... ... Respondent/s
       ======================================================
                                         with
                    Civil Writ Jurisdiction Case No. 8486 of 2018
       ======================================================
       Dineshwar Prasad Yadav

                                                                ... ... Petitioner/s
                                              Versus
       The State Of Bihar & Ors

                                                            ... ... Respondent/s
       ======================================================
                                        with
                   Civil Writ Jurisdiction Case No. 8572 of 2018
       ======================================================
       Sunil Kumar

                                                                ... ... Petitioner/s
                                              Versus
       The State Of Bihar & Ors
 Patna High Court CWJC No.1762 of 2016(10) dt.11-09-2018
                                           11/24




                                                            ... ... Respondent/s
       ======================================================
                                        with
                   Civil Writ Jurisdiction Case No. 9276 of 2018
       ======================================================
       Manoj & Ors

                                                                ... ... Petitioner/s
                                              Versus
       The State Of Bihar & Ors

                                                            ... ... Respondent/s
       ======================================================
                                        with
                   Civil Writ Jurisdiction Case No. 8729 of 2017
       ======================================================
       Dharmesh Kumar

                                                                ... ... Petitioner/s
                                              Versus
       The State Of Bihar & Ors

                                                            ... ... Respondent/s
       ======================================================
                                        with
                   Civil Writ Jurisdiction Case No. 9303 of 2017
       ======================================================
       Shobha Kumari & Anr

                                                                ... ... Petitioner/s
                                              Versus
       The State Of Bihar & Ors

                                                             ... ... Respondent/s
       ======================================================
                                         with
                    Civil Writ Jurisdiction Case No. 9315 of 2017
       ======================================================
       Vindu Kumari

                                                                ... ... Petitioner/s
                                              Versus
       The State Of Bihar & Ors

                                                             ... ... Respondent/s
       ======================================================
                                         with
                    Civil Writ Jurisdiction Case No. 9611 of 2017
       ======================================================
       Shambhu Nath
 Patna High Court CWJC No.1762 of 2016(10) dt.11-09-2018
                                           12/24




                                                                 ... ... Petitioner/s
                                              Versus
       The State Of Bihar & Ors

                                                              ... ... Respondent/s
       ======================================================
                                          with
                     Civil Writ Jurisdiction Case No. 9267 of 2017
       ======================================================
       Md. Sharif Alam & Anr

                                                                 ... ... Petitioner/s
                                              Versus
       The State Of Bihar & Ors

                                                             ... ... Respondent/s
       ======================================================
                                         with
                   Civil Writ Jurisdiction Case No. 10539 of 2017
       ======================================================
       Chandeshwar Sharma

                                                                 ... ... Petitioner/s
                                              Versus
       The State Of Bihar & Ors

                                                            ... ... Respondent/s
       ======================================================
                                        with
                   Civil Writ Jurisdiction Case No. 9254 of 2017
       ======================================================
       Shyam Narayan Prasad

                                                                 ... ... Petitioner/s
                                              Versus
       The State Of Bihar & Ors

                                                              ... ... Respondent/s
       ======================================================
                                          with
                     Civil Writ Jurisdiction Case No. 9847 of 2017
       ======================================================
       Akhilesh Singh

                                                                 ... ... Petitioner/s
                                              Versus
       The State Of Bihar & Ors

                                                 ... ... Respondent/s
       ======================================================
                                 with
 Patna High Court CWJC No.1762 of 2016(10) dt.11-09-2018
                                           13/24




                    Civil Writ Jurisdiction Case No. 9981 of 2017
       ======================================================
       Vinod Kumar Pandey

                                                                ... ... Petitioner/s
                                              Versus
       The State Of Bihar & Ors

                                                            ... ... Respondent/s
       ======================================================
                                        with
                   Civil Writ Jurisdiction Case No. 9357 of 2017
       ======================================================
       Pramod Kumar

                                                                ... ... Petitioner/s
                                              Versus
       The State Of Bihar & Ors

                                                            ... ... Respondent/s
       ======================================================
                                        with
                   Civil Writ Jurisdiction Case No. 9880 of 2017
       ======================================================
       Ram Sewak Prasad Singh

                                                                ... ... Petitioner/s
                                              Versus
       The State Of Bihar & Ors

                                                             ... ... Respondent/s
       ======================================================
                                         with
                    Civil Writ Jurisdiction Case No. 9881 of 2017
       ======================================================
       Surendra Pandey

                                                                ... ... Petitioner/s
                                              Versus
       The State Of Bihar & Ors

                                                           ... ... Respondent/s
       ======================================================
                                       with
                  Civil Writ Jurisdiction Case No. 9961 of 2017
       ======================================================
       Asha Devi

                                                                ... ... Petitioner/s
                                              Versus
       The State Of Bihar & Ors
 Patna High Court CWJC No.1762 of 2016(10) dt.11-09-2018
                                           14/24




                                                            ... ... Respondent/s
       ======================================================
                                        with
                   Civil Writ Jurisdiction Case No. 9962 of 2017
       ======================================================
       Ramnath Sharma

                                                                 ... ... Petitioner/s
                                              Versus
       The State Of Bihar & Ors

                                                              ... ... Respondent/s
       ======================================================
                                          with
                     Civil Writ Jurisdiction Case No. 9872 of 2017
       ======================================================
       Surendra Prasad

                                                                 ... ... Petitioner/s
                                              Versus
       The State Of Bihar & Ors

                                                            ... ... Respondent/s
       ======================================================
                                        with
                   Civil Writ Jurisdiction Case No. 9481 of 2017
       ======================================================
       Md. Shahab Uddin

                                                                 ... ... Petitioner/s
                                              Versus
       The State Of Bihar & Ors

                                                             ... ... Respondent/s
       ======================================================
                                         with
                   Civil Writ Jurisdiction Case No. 10416 of 2017
       ======================================================
       Amarnath Sharma

                                                                 ... ... Petitioner/s
                                              Versus
       The State Of Bihar & Ors

                                                              ... ... Respondent/s
       ======================================================
                                          with
                     Civil Writ Jurisdiction Case No. 9975 of 2017
       ======================================================
       Banti Narayan Sharma
 Patna High Court CWJC No.1762 of 2016(10) dt.11-09-2018
                                           15/24




                                                                 ... ... Petitioner/s
                                              Versus
       The State Of Bihar & Ors

                                                               ... ... Respondent/s
       ======================================================
                                           with
                     Civil Writ Jurisdiction Case No. 10351 of 2017
       ======================================================
       Arjun Prasad Yadav

                                                                 ... ... Petitioner/s
                                              Versus
       The State Of Bihar & Ors

                                                               ... ... Respondent/s
       ======================================================
                                           with
                     Civil Writ Jurisdiction Case No. 10504 of 2017
       ======================================================
       Md. Israil Ahmad

                                                                 ... ... Petitioner/s
                                              Versus
       The State Of Bihar & Ors

                                                             ... ... Respondent/s
       ======================================================
                                         with
                    Civil Writ Jurisdiction Case No. 9996 of 2017
       ======================================================
       Shankar Chaudhary

                                                                 ... ... Petitioner/s
                                              Versus
       The State Of Bihar & Ors

                                                            ... ... Respondent/s
       ======================================================
                                        with
                  Civil Writ Jurisdiction Case No. 10367 of 2017
       ======================================================
       Sushma Kumari

                                                                 ... ... Petitioner/s
                                              Versus
       The State Of Bihar & Ors

                                                 ... ... Respondent/s
       ======================================================
                                 with
 Patna High Court CWJC No.1762 of 2016(10) dt.11-09-2018
                                           16/24




                    Civil Writ Jurisdiction Case No. 9926 of 2017
       ======================================================
       Sri Niwas Nayan

                                                                 ... ... Petitioner/s
                                              Versus
       The State Of Bihar & Ors

                                                              ... ... Respondent/s
       ======================================================
                                          with
                    Civil Writ Jurisdiction Case No. 10572 of 2017
       ======================================================
       Krishna Paswan

                                                                 ... ... Petitioner/s
                                              Versus
       The State Of Bihar & Ors

                                                             ... ... Respondent/s
       ======================================================
                                         with
                    Civil Writ Jurisdiction Case No. 9618 of 2017
       ======================================================
       Shiv Deo Chaudhary

                                                                 ... ... Petitioner/s
                                              Versus
       The State Of Bihar & Ors

                                                            ... ... Respondent/s
       ======================================================
                                        with
                   Civil Writ Jurisdiction Case No. 9950 of 2017
       ======================================================
       Sharda Devi

                                                                 ... ... Petitioner/s
                                              Versus
       The State Of Bihar & Ors

                                                             ... ... Respondent/s
       ======================================================
                                         with
                    Civil Writ Jurisdiction Case No. 9940 of 2017
       ======================================================
       Lakhan Bhuiya

                                                                 ... ... Petitioner/s
                                              Versus
       The State Of Bihar & Ors
 Patna High Court CWJC No.1762 of 2016(10) dt.11-09-2018
                                           17/24




                                                            ... ... Respondent/s
       ======================================================
                                        with
                   Civil Writ Jurisdiction Case No. 9639 of 2017
       ======================================================
       Anju Kumari

                                                                 ... ... Petitioner/s
                                              Versus
       The State Of Bihar & Ors

                                                           ... ... Respondent/s
       ======================================================
                                       with
                  Civil Writ Jurisdiction Case No. 9907 of 2017
       ======================================================
       Dileep Ram

                                                                 ... ... Petitioner/s
                                              Versus
       The State Of Bihar & Ors

                                                              ... ... Respondent/s
       ======================================================
                                          with
                    Civil Writ Jurisdiction Case No. 10422 of 2017
       ======================================================
       Arjun Pandit

                                                                 ... ... Petitioner/s
                                              Versus
       The State Of Bihar & Ors

                                                            ... ... Respondent/s
       ======================================================
                                        with
                  Civil Writ Jurisdiction Case No. 10412 of 2017
       ======================================================
       Sharwan Kumar

                                                                 ... ... Petitioner/s
                                              Versus
       The State Of Bihar & Ors

                                                             ... ... Respondent/s
       ======================================================
                                         with
                   Civil Writ Jurisdiction Case No. 14996 of 2016
       ======================================================
       Birendra Kumar
 Patna High Court CWJC No.1762 of 2016(10) dt.11-09-2018
                                           18/24




                                                                  ... ... Petitioner/s
                                              Versus
       The State Of Bihar & Ors

                                                                ... ... Respondent/s
       ======================================================
                                            with
                      Civil Writ Jurisdiction Case No. 14615 of 2016
       ======================================================
       Bihar State Primary Teachers Association

                                                                  ... ... Petitioner/s
                                              Versus
       The State Of Bihar & Ors

                                                              ... ... Respondent/s
       ======================================================
                                          with
                     Civil Writ Jurisdiction Case No. 274 of 2015
       ======================================================
       Ranjeet Singh

                                                                  ... ... Petitioner/s
                                              Versus
       The State Of Bihar & Ors

                                                              ... ... Respondent/s
       ======================================================
                                          with
                     Civil Writ Jurisdiction Case No. 531 of 2017
       ======================================================
       Nitish Bhardawaj

                                                                  ... ... Petitioner/s
                                              Versus
       The State Of Bihar & Ors

                                                            ... ... Respondent/s
       ======================================================
                                        with
                   Civil Writ Jurisdiction Case No. 2109 of 2017
       ======================================================
       Neha Kumari

                                                                  ... ... Petitioner/s
                                              Versus
       The State Of Bihar & Ors

                                                 ... ... Respondent/s
       ======================================================
                                 with
 Patna High Court CWJC No.1762 of 2016(10) dt.11-09-2018
                                           19/24




                     Civil Writ Jurisdiction Case No. 2211 of 2017
       ======================================================
       Kausal Kishor Sharma

                                                                     ... ... Petitioner/s
                                              Versus
       The State Of Bihar & Ors

                                                              ... ... Respondent/s
       ======================================================
                                          with
                    Civil Writ Jurisdiction Case No. 18715 of 2017
       ======================================================
       Diwakar Jha @ Diwakar & Ors

                                                                     ... ... Petitioner/s
                                              Versus
       The State Of Bihar & Ors

                                                 ... ... Respondent/s
       ======================================================
       Appearance :
       (In Civil Writ Jurisdiction Case No. 1762 of 2016)
       For the Petitioner/s      :       Mr. Sunil Kumar
       For the Respondent/s      :       Mr. Prashant Pratap- Gp6
       (In Civil Writ Jurisdiction Case No. 402 of 2018)
       For the Petitioner/s      :       Mr. Rama Kant Singh
       For the Respondent/s      :       Mr. S.C. Mishra- Sc16
       (In Civil Writ Jurisdiction Case No. 1380 of 2017)
       For the Petitioner/s      :       Mr. Binod Kumar
       For the Respondent/s      :       Mr. Subhash Chandra Mishra- Sc16
       (In Civil Writ Jurisdiction Case No. 1385 of 2017)
       For the Petitioner/s      :       Mr. Binod Kumar
       For the Respondent/s      :       Mr. Jitendra Kr. Roy No. 1- Sc13
       (In Civil Writ Jurisdiction Case No. 1547 of 2017)
       For the Petitioner/s      :       Mr. Anant Kumar-1
       For the Respondent/s      :       Mr. Smt.Shilpa Singh-Ga12
       (In Civil Writ Jurisdiction Case No. 1296 of 2017)
       For the Petitioner/s      :       Mr. Suresh Prasad Bhakta
       For the Respondent/s      :       Mr. Madhaw Prasad Yadav-Gp23
       (In Civil Writ Jurisdiction Case No. 2302 of 2017)
       For the Petitioner/s      :       Mr. Ratanakar Jha
       For the Respondent/s      :       Mr. Smt.Shilpa Singh-Ga12
       (In Civil Writ Jurisdiction Case No. 1776 of 2017)
       For the Petitioner/s      :       Mr. Vikas Kumar
       For the Respondent/s      :       Mr. Ashutosh Ranjan Pandey- Aag15
       (In Civil Writ Jurisdiction Case No. 3192 of 2018)
       For the Petitioner/s      :       Mr. Md. Kamaluddin
       For the Respondent/s      :       Mr. A.R. Pandey- Aag15
       (In Civil Writ Jurisdiction Case No. 1999 of 2017)
       For the Petitioner/s      :       Mr. Ranjeet Kumar Singh
       For the Respondent/s      :       Mr. Jitendra Kumar Roy No-1 Sc13
       (In Civil Writ Jurisdiction Case No. 5661 of 2017)
       For the Petitioner/s      :       Mr. Firoz Ahmad
       For the Respondent/s      :       Mr. Madanjeet Singh -Gp20
 Patna High Court CWJC No.1762 of 2016(10) dt.11-09-2018
                                           20/24




       (In Civil Writ Jurisdiction Case No. 5290 of 2018)
       For the Petitioner/s      :       Mr. Umesh Kumar Mishra
       For the Respondent/s      :       Mr. J.K. Roy No. 1- Sc13
       (In Civil Writ Jurisdiction Case No. 4735 of 2017)
       For the Petitioner/s      :       Mr. Binod Kumar
       For the Respondent/s      :       Mr. Kameshwar Kumar- Gp17
       (In Civil Writ Jurisdiction Case No. 5505 of 2018)
       For the Petitioner/s      :       Mr. Anita Kumari
       For the Respondent/s      :       Mr. Prabhakar Jha -Gp27
       (In Civil Writ Jurisdiction Case No. 5898 of 2018)
       For the Petitioner/s      :       Mr. Virendra Prasad
       For the Respondent/s      :       Mr. S.C. Mishra- Sc16
       (In Civil Writ Jurisdiction Case No. 6760 of 2017)
       For the Petitioner/s      :       Mr. Satish Kumar
       For the Respondent/s      :       Mr. Prabhakar Jha- Gp27
       (In Civil Writ Jurisdiction Case No. 7555 of 2017)
       For the Petitioner/s      :       Mr. Manoj Kumar Manoj
       For the Respondent/s      :       Mr. A.R. Pandey- Aag15
       (In Civil Writ Jurisdiction Case No. 8474 of 2018)
       For the Petitioner/s      :       Mr. Mrityunjay Kumar
       For the Respondent/s      :       Mr. Jitendra Kumar Roy No-1 -Sc13
       (In Civil Writ Jurisdiction Case No. 8035 of 2018)
       For the Petitioner/s      :       Mr. Rama Kant Singh
       For the Respondent/s      :       Mr. Madhaw Pd. Yadaw- Gp23
       (In Civil Writ Jurisdiction Case No. 8373 of 2018)
       For the Petitioner/s      :       Mr. Ashok Kumar
       For the Respondent/s      :       Mr. Jitendra Kr. Roy No. 1- Sc13
       (In Civil Writ Jurisdiction Case No. 7623 of 2018)
       For the Petitioner/s      :       Mr. Prakash Kumar
       For the Respondent/s      :       Mr. Subhash Chandra Mishra- Sc16
       (In Civil Writ Jurisdiction Case No. 7669 of 2018)
       For the Petitioner/s      :       Mr. Prakash Kumar
       For the Respondent/s      :       Mr. Kameshwar Kumar -Gp17
       (In Civil Writ Jurisdiction Case No. 7776 of 2018)
       For the Petitioner/s      :       Mr. Prakash Kumar
       For the Respondent/s      :       Mr. Prabhakar Jha- Gp27
       (In Civil Writ Jurisdiction Case No. 7700 of 2018)
       For the Petitioner/s      :       Mr. Prakash Kumar
       For the Respondent/s      :       Mr. Ashutosh Ranjan Pandey -Aag15
       (In Civil Writ Jurisdiction Case No. 8078 of 2018)
       For the Petitioner/s      :       Mr. Prakash Kumar
       For the Respondent/s      :       Mr. Smt. Shilpa Singh- Ga12
       (In Civil Writ Jurisdiction Case No. 8087 of 2018)
       For the Petitioner/s      :       Mr. Prakash Kumar
       For the Respondent/s      :       Mr. Madanjeet Kumar- Gp20
       (In Civil Writ Jurisdiction Case No. 7848 of 2017)
       For the Petitioner/s      :       Mr. Manoj Kumar Manoj
       For the Respondent/s      :       Mr. Smt. Binita Singh- Sc28
       (In Civil Writ Jurisdiction Case No. 8403 of 2018)
       For the Petitioner/s      :       Mr. Mrityunjay Kumar
       For the Respondent/s      :       Mr. Smt. Shilpa Singh- Ga12
       (In Civil Writ Jurisdiction Case No. 8535 of 2018)
       For the Petitioner/s      :       Mr. Arun Kumar
       For the Respondent/s      :       Mr. M.P. Yadav- Gp23
       (In Civil Writ Jurisdiction Case No. 8185 of 2018)
       For the Petitioner/s      :       Mr. Arun Kumar
       For the Respondent/s      :       Mr. Madanjit Kumar- Gp20
 Patna High Court CWJC No.1762 of 2016(10) dt.11-09-2018
                                           21/24




       (In Civil Writ Jurisdiction Case No. 8742 of 2018)
       For the Petitioner/s      :       Mr. Arun Kumar
       For the Respondent/s      :       Mr. Prabhakar Jha- Gp27
       (In Civil Writ Jurisdiction Case No. 8427 of 2018)
       For the Petitioner/s      :       Mr. Arun Kumar
       For the Respondent/s      :       Mr. Smt. Shilpa Singh- Ga12
       (In Civil Writ Jurisdiction Case No. 8401 of 2018)
       For the Petitioner/s      :       Mr. Arun Kumar
       For the Respondent/s      :       Mr. Binita Singh- Sc28
       (In Civil Writ Jurisdiction Case No. 8198 of 2018)
       For the Petitioner/s      :       Mr. Arun Kumar
       For the Respondent/s      :       Mr. Ashutosh Ranjan Pandey- Aag15
       (In Civil Writ Jurisdiction Case No. 8115 of 2018)
       For the Petitioner/s      :       Mr. Arun Kumar
       For the Respondent/s      :       Mr. S.C.Mishra -Sc16
       (In Civil Writ Jurisdiction Case No. 8101 of 2018)
       For the Petitioner/s      :       Mr. Arun Kumar
       For the Respondent/s      :       Mr. Jitendra Kr. Roy No. 1- Sc13
       (In Civil Writ Jurisdiction Case No. 8174 of 2018)
       For the Petitioner/s      :       Mr. Arun Kumar
       For the Respondent/s      :       Mr. Jitendra Kr. Roy No. 1- Sc13
       (In Civil Writ Jurisdiction Case No. 8140 of 2018)
       For the Petitioner/s      :       Mr. Arun Kumar
       For the Respondent/s      :       Mr. Kameshwar Kumar -Gp17
       (In Civil Writ Jurisdiction Case No. 8765 of 2018)
       For the Petitioner/s      :       Mr. Arun Kumar
       For the Respondent/s      :       Mr. Madhaw Prasad Yadav -Gp23
       (In Civil Writ Jurisdiction Case No. 8146 of 2018)
       For the Petitioner/s      :       Mr. Arun Kumar
       For the Respondent/s      :       Mr. Prabhakar Jha- Gp27
       (In Civil Writ Jurisdiction Case No. 8298 of 2018)
       For the Petitioner/s      :       Mr. Arun Kumar
       For the Respondent/s      :       Mr. Jitendra Kr. Roy No-1-Sc13
       (In Civil Writ Jurisdiction Case No. 8234 of 2018)
       For the Petitioner/s      :       Mr. Arun Kumar
       For the Respondent/s      :       Mr. Madanjit Kumar- Gp20
       (In Civil Writ Jurisdiction Case No. 8259 of 2018)
       For the Petitioner/s      :       Mr. Arun Kumar
       For the Respondent/s      :       Mr. M. Pd. Yadaw-Gp23
       (In Civil Writ Jurisdiction Case No. 8169 of 2018)
       For the Petitioner/s      :       Mr. Arun Kumar
       For the Respondent/s      :       Mr. Kameshwar Kumar -Gp17
       (In Civil Writ Jurisdiction Case No. 8428 of 2018)
       For the Petitioner/s      :       Mr. Arun Kumar
       For the Respondent/s      :       Mr. Ashutosh Ranjan Pandey -Aag15
       (In Civil Writ Jurisdiction Case No. 8486 of 2018)
       For the Petitioner/s      :       Mr. Arun Kumar
       For the Respondent/s      :       Mr. Smt.Binita Singh -Sc28
       (In Civil Writ Jurisdiction Case No. 8572 of 2018)
       For the Petitioner/s      :       Mr. Arun Kumar
       For the Respondent/s      :       Mr. Smt. Shilpa Singh- Ga12
       (In Civil Writ Jurisdiction Case No. 9276 of 2018)
       For the Petitioner/s      :       Mr. Mrityunjay Kumar
       For the Respondent/s      :       Mr. Kameshwar Kumar- Gp17
       (In Civil Writ Jurisdiction Case No. 8729 of 2017)
       For the Petitioner/s      :       Mr. Ajit Kumar
       For the Respondent/s      :       Mr. Madanjit Kumar-Gp20
 Patna High Court CWJC No.1762 of 2016(10) dt.11-09-2018
                                           22/24




       (In Civil Writ Jurisdiction Case No. 9303 of 2017)
       For the Petitioner/s      :       Mr. Ashok Kumar
       For the Respondent/s      :       Mr. Jitendra Kumar Roy No-1 Sc13
       (In Civil Writ Jurisdiction Case No. 9315 of 2017)
       For the Petitioner/s      :       Mr. Binod Kumar
       For the Respondent/s      :       Mr. Smt. Shilpa Singh-Ga12
       (In Civil Writ Jurisdiction Case No. 9611 of 2017)
       For the Petitioner/s      :       Mr. Ajit Kumar
       For the Respondent/s      :       Mr. Smt.Binita Singh-Sc28
       (In Civil Writ Jurisdiction Case No. 9267 of 2017)
       For the Petitioner/s      :       Mr. Rama Kant Singh
       For the Respondent/s      :       Mr. Madanjeet Kumar- Gp20
       (In Civil Writ Jurisdiction Case No. 10539 of 2017)
       For the Petitioner/s      :       Mr. Shiva Shankar Prasad Singh
       For the Respondent/s      :       Mr. S.C. Mishra-Sc16
       (In Civil Writ Jurisdiction Case No. 9254 of 2017)
       For the Petitioner/s      :       Mr. Rama Kant Singh
       For the Respondent/s      :       Mr. Jitendra Kr.Roy No1-Sc13
       (In Civil Writ Jurisdiction Case No. 9847 of 2017)
       For the Petitioner/s      :       Mr. Rama Kant Singh
       For the Respondent/s      :       Mr. Madhaw Pd. Yadav-Gp23
       (In Civil Writ Jurisdiction Case No. 9981 of 2017)
       For the Petitioner/s      :       Mr. Rama Kant Singh
       For the Respondent/s      :       Mr. Kameshwar Kumar-Gp17
       (In Civil Writ Jurisdiction Case No. 9357 of 2017)
       For the Petitioner/s      :       Mr. Rama Kant Singh
       For the Respondent/s      :       Mr. Madanjit Kumar-Gp20
       (In Civil Writ Jurisdiction Case No. 9880 of 2017)
       For the Petitioner/s      :       Mr. Rama Kant Singh
       For the Respondent/s      :       Mr. Madhaw Prasad Yadav-Gp23
       (In Civil Writ Jurisdiction Case No. 9881 of 2017)
       For the Petitioner/s      :       Mr. Rama Kant Singh
       For the Respondent/s      :       Mr. Madanjeet Kumar- Gp20
       (In Civil Writ Jurisdiction Case No. 9961 of 2017)
       For the Petitioner/s      :       Mr. Rama Kant Singh
       For the Respondent/s      :       Mr. Kameshwar Kumar-Gp17
       (In Civil Writ Jurisdiction Case No. 9962 of 2017)
       For the Petitioner/s      :       Mr. Rama Kant Singh
       For the Respondent/s      :       Mr. Jitendra Kumar Roy No-1 Sc13
       (In Civil Writ Jurisdiction Case No. 9872 of 2017)
       For the Petitioner/s      :       Mr. Rama Kant Singh
       For the Respondent/s      :       Mr. S.C. Mishra-Sc16
       (In Civil Writ Jurisdiction Case No. 9481 of 2017)
       For the Petitioner/s      :       Mr. Rama Kant Singh
       For the Respondent/s      :       Mr. Prabhakar Jha-Gp27
       (In Civil Writ Jurisdiction Case No. 10416 of 2017)
       For the Petitioner/s      :       Mr. Rama Kant Singh
       For the Respondent/s      :       Mr. Smt. B. Singh- Sc28
       (In Civil Writ Jurisdiction Case No. 9975 of 2017)
       For the Petitioner/s      :       Mr. Ashok Kumar Jha
       For the Respondent/s      :       Mr. Madanjeet Kumar- Gp20
       (In Civil Writ Jurisdiction Case No. 10351 of 2017)
       For the Petitioner/s      :       Mr. Rama Kant Singh
       For the Respondent/s      :       Mr. Prabhakar Jha-Gp27
       (In Civil Writ Jurisdiction Case No. 10504 of 2017)
       For the Petitioner/s      :       Mr. Rama Kant Singh
       For the Respondent/s      :       Mr. Prabhakar Jha-Gp27
 Patna High Court CWJC No.1762 of 2016(10) dt.11-09-2018
                                           23/24




       (In Civil Writ Jurisdiction Case No. 9996 of 2017)
       For the Petitioner/s      :       Mr. Rama Kant Singh
       For the Respondent/s      :       Mr. Madanjeet Kumar- Gp20
       (In Civil Writ Jurisdiction Case No. 10367 of 2017)
       For the Petitioner/s      :       Mr. Rama Kant Singh
       For the Respondent/s      :       Mr. Kameshwar Kumar- Gp17
       (In Civil Writ Jurisdiction Case No. 9926 of 2017)
       For the Petitioner/s      :       Mr. Rama Kant Singh
       For the Respondent/s      :       Mr. Smt. Shilpa Singh- Ga12
       (In Civil Writ Jurisdiction Case No. 10572 of 2017)
       For the Petitioner/s      :       Mr. Rama Kant Singh
       For the Respondent/s      :       Mr. Ashutosh Ranjan Pandey-Aag15
       (In Civil Writ Jurisdiction Case No. 9618 of 2017)
       For the Petitioner/s      :       Mr. Rama Kant Singh
       For the Respondent/s      :       Mr. Smt.Binita Singh-Sc28
       (In Civil Writ Jurisdiction Case No. 9950 of 2017)
       For the Petitioner/s      :       Mr. Rama Kant Singh
       For the Respondent/s      :       Mr. S.C. Mishra- Sc16
       (In Civil Writ Jurisdiction Case No. 9940 of 2017)
       For the Petitioner/s      :       Mr. Rama Kant Singh
       For the Respondent/s      :       Mr. Jitendra Kr.Roy No1-Sc13
       (In Civil Writ Jurisdiction Case No. 9639 of 2017)
       For the Petitioner/s      :       Mr. Rama Kant Singh
       For the Respondent/s      :       Mr. Madhaw Prasad Yadav-Gp23
       (In Civil Writ Jurisdiction Case No. 9907 of 2017)
       For the Petitioner/s      :       Mr. Rama Kant Singh
       For the Respondent/s      :       Mr. Madhaw Pd. Yadav-Gp23
       (In Civil Writ Jurisdiction Case No. 10422 of 2017)
       For the Petitioner/s      :       Mr. Rama Kant Singh
       For the Respondent/s      :       Mr. Kameshwar Kumar-Gp17
       (In Civil Writ Jurisdiction Case No. 10412 of 2017)
       For the Petitioner/s      :       Mr. Rama Kant Singh
       For the Respondent/s      :       Mr. Smt.Binita Singh-Sc28
       (In Civil Writ Jurisdiction Case No. 14996 of 2016)
       For the Petitioner/s      :       Mr. Vinod Kumar
       For the Respondent/s      :       Mr. Smt.Shilpa Singh-Ga12
       (In Civil Writ Jurisdiction Case No. 14615 of 2016)
       For the Petitioner/s      :       Mr. Anita Kumari
       For the Respondent/s      :       Mr. Madhav Pd. Yadav- Gp23
       (In Civil Writ Jurisdiction Case No. 274 of 2015)
       For the Petitioner/s      :       Mr. Anirudh Kumar Verma
       For the Respondent/s      :       Mr. Ram Balak Mahto
       (In Civil Writ Jurisdiction Case No. 531 of 2017)
       For the Petitioner/s      :       Mr. Sanjeev Nikesh
       For the Respondent/s      :       Mr. Jitendra Kr. Roy No. 1- Sc13
       (In Civil Writ Jurisdiction Case No. 2109 of 2017)
       For the Petitioner/s      :       Mr. Sunil Kumar Pandey
       For the Respondent/s      :       Mr. S.C. Mishra- Sc16
       (In Civil Writ Jurisdiction Case No. 2211 of 2017)
       For the Petitioner/s      :       Mr. Sunil Kumar Pandey
       For the Respondent/s      :       Mr. A.R. Pandey- Aag15
       (In Civil Writ Jurisdiction Case No. 18715 of 2017)
       For the Petitioner/s      :       Mr. Amalendu Shekhar Thakur
       For the Respondent/s      :       Mr. Madanjeet Kumar -Gp20
       ======================================================
       CORAM: HONOURABLE MR. JUSTICE MOHIT KUMAR SHAH
            Patna High Court CWJC No.1762 of 2016(10) dt.11-09-2018
                                                      24/24




                                                    ORAL ORDER

10   11-09-2018

List all the cases on 06.10.2018 at 2:30 pm. for final disposal.

(Mohit Kumar Shah, J) ajay gupta/-

U