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State of Tamilnadu - Section

Section 137 in Tamil Nadu Town Panchayats (Establishment) Rules, 1988

137. Vokkaligar (including Vakkaligar, Okkaligar, Kappiliyar, Kappiliya, Okkaliga Gowda, Okkaliga, Gowda, Okkaliya Gowder, Okkaliya Gowda.)