Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 8 in Agreement Between the Government of the Republic of India and the Government of Australia Concerning Transfer of Sentenced Persons 8. Consent of Contracting States. The Contracting States shall consent in writing to the transfer of the sentenced person.Article 9
