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[Cites 0, Cited by 0] [Section 11(2)] [Section 11] [Entire Act]

Union of India - Subsection

Section 11(2)(iii) in The Oil Mines Regulations, 2017

(iii)In relation to the provisions of the Act and of the rules and regulations which relate to matters concerning the health and welfare of persons, the Central Government may appoint a person holding a degree of bachelor of medicines and bachelor of surgery degree.