Section 3(2)(a) in The Destructive Insects and Pests (Amendment and Validation) Act, 1992

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Union of India - Subsection

Section 3(2)(a) in The Destructive Insects and Pests (Amendment and Validation) Act, 1992

(a)from questioning in accordance with the provisions of the principal Act, as amended by this Act, or the notification issued under section 3 of the principal Act, the levy or collection of such fees; or

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Union of India - Subsection

Section 3(2)(a) in The Destructive Insects and Pests (Amendment and Validation) Act, 1992