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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Chattisgarh - Subsection

Section 6(3) in Chhattisgarh Krishi Upaj Mandi (Special Licence for more than One Market Areas) Rules, 2007

(3)The notified authority/officer may gram or renew-the special licence within the period of 60 days of receipt of application or may refuse to grant or renew the licence for the reasons to be recorded in writing.