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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Uttar Pradesh - Subsection

Section 14(1) in Uttar Pradesh Rajarshi Tandon Open University Act, 1999

(1)The Registrar shall be appointed by the State Government in such manner on such emoluments and other conditions of service, and shall exercise such powers and perform such functions, as may be prescribed.