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State of Bihar - Section

Section 10 in Motor Ambulance Rules for (1) Ranchi Sadar Hospital and (2) Darbhanga Medical School Hospital

10.

The Driver will take the shortest practicable route to and from the hospital. Under no circumstances will he drive the Ambulance at a speed greater than 15 miles per hour. Whenever the Ambulance is occupied, special care and skill must be exercised to prevent undue jolting and vibration.