Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of West Bengal - Subsection Section 3(2) in The West Bengal Entertainment-Cum-Amusement Tax Act, 1982 (2)The State Government may appoint persons to assist the prescribed authority and may specify the area or areas over which they shall exercise jurisdiction.
