Allahabad High Court
Vinod Kumar And Others vs Board Of Revenue Lko. And Others on 3 August, 2010
Author: Prakash Krishna
Bench: Prakash Krishna
Court No. - 6 Case :- WRIT - B No. - 45159 of 2010 Petitioner :- Vinod Kumar And Others Respondent :- Board Of Revenue Lko. And Others Petitioner Counsel :- Suresh Chandra Verma,Ajai Kumar Isngh,Sudarshan Singh Respondent Counsel :- C.S.C.,H.K. Singh Hon'ble Prakash Krishna,J.
Shri H.K.Singh, Advocate assisted by Shri Rishi Kant Rai, Advocate has filed Vakalatnama on behalf of respondent No. 4. Issue notice to other private respondents. Steps within a week.
The respondents may file counter affidavit within three weeks. One week thereafter for rejoinder affidavit. List thereafter.
The stay matter shall be considered after the exchange of the affidavits. Order Date :- 3.8.2010 IB (Prakash Krishna,J)