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State of Tamilnadu - Section

Section 61 in Laws of the Bharathidasan University

61. Supply of copy of Register of Graduates. - Any Registered Graduate shall be entitled to peruse the list of Registered Graduates in the office by previous appointment with the Registrar. He shall also be entitled to receive a copy of the list on payment of a sum of Rs.40.

The list of registered graduates shall be maintained district-wise, arranged in the alphabetical order in respect of each district.Register of Head Master of Recognised Higher Secondary Schools: