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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Punjab - Subsection

Section 10(2) in Transplantation of Human Organs and Tissues Act, 2010

(2)Where any person convicted under sub-section (1) is a registered medical practitioner, his name shall also be reported to the Pakistan Medical and Dental Council for appropriate action including removal of his name from the register of the Council for a period of three years for the first offence and permanently for subsequent offence.