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State of Assam - Section

Section 63 in The Assam State Co-operative Agriculture and Rural Development Bank Limited

63. Decision by Majority of Vote.

- Except where otherwise prescribed all matter brought before a meeting of the General Assembly shall be decided by a majority of votes of the members present and voting. When votes are equal the Chairman of the meeting shall have a casting vote. Voting shall be by show of hands unless procedure is demanded.If a poll as demanded and as soon as the decision is announced, a poll shall be taken in one of the following manner.Vote shall be taken separately of the individuals and the representatives of affiliated Co-operative Societies. If there is a majority of both for any proposition is not be considered as passed, if the majorities of the two bodies differ, the majority decision of the Banks representatives shall prevail, otherwise the proposition will be considered as lost.