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Supreme Court - Daily Orders

S.M. Matloob vs Indian Council Of Cultural Relations ... on 30 November, 2015

     ITEM NO.99                          REGISTRAR COURT. 1                 SECTION XIV

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS


                                     BEFORE THE REGISTRAR MRS. RACHNA GUPTA

     Petition(s) for Special Leave to Appeal (C)                   No(s).   26404/2015


     S.M. MATLOOB                                                        Petitioner(s)

                                                    VERSUS

     INDIAN COUNCIL OF CULTURAL RELATIONS (ICCR) THR. DIRECTOR GENERAL
                                                        Respondent(s)

     (with appln. (s) for permission to appear and argue in person and
     office report)


     Date : 30/11/2015 This petition was called on for hearing today.



     For Petitioner(s)
                                         Petitioner-in-person,Adv.


     For Respondent(s)


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Service report of the sole respondent is awaited.

List again on 13.1.2016.

(RACHNA GUPTA) Registrar Signature Not Verified Digitally signed by Hema Joshi Date: 2015.12.01 10:19:54 IST Reason: