Supreme Court - Daily Orders
S.M. Matloob vs Indian Council Of Cultural Relations ... on 30 November, 2015
ITEM NO.99 REGISTRAR COURT. 1 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MRS. RACHNA GUPTA
Petition(s) for Special Leave to Appeal (C) No(s). 26404/2015
S.M. MATLOOB Petitioner(s)
VERSUS
INDIAN COUNCIL OF CULTURAL RELATIONS (ICCR) THR. DIRECTOR GENERAL
Respondent(s)
(with appln. (s) for permission to appear and argue in person and
office report)
Date : 30/11/2015 This petition was called on for hearing today.
For Petitioner(s)
Petitioner-in-person,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Service report of the sole respondent is awaited.
List again on 13.1.2016.
(RACHNA GUPTA) Registrar Signature Not Verified Digitally signed by Hema Joshi Date: 2015.12.01 10:19:54 IST Reason: