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State of Madhya Pradesh - Section

Section 41 in The M.P. Cinemas (Regulation) Rules, 1972

41. Conductors, etc. special precautions.

- No metal work in connection with the circuits shall be exposed or so fixed or constructed as to be liable to cause a short circuit. In all cases conductors conveying currents at high pressure inside buildings shall be specially insulated. They shall be enclosed in screw jointed and earthen iron or steel tubing. Armoured cable may be used for the supply Company's Service.