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Madhya Pradesh High Court

Mangal Singh vs The State Of Madhya Pradesh on 28 January, 2022

Author: Sujoy Paul

Bench: Sujoy Paul

1 The High Court Of Madhya Pradesh CRA No. 1537 of 2016 (MANGAL SINGH AND OTHERS Vs THE STATE OF MADHYA PRADESH) Jabalpur, Dated : 28-01-2022 Heard through Video Conferencing.

List along with Cr.A. No.1497/2016.



                                                 (SUJOY PAUL)                                           (SMT. ANJULI PALO)
                                                    JUDGE                                                     JUDGE

                                              Priya.P




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Date: 2022.01.28 16:53:45 IST