Madhya Pradesh High Court
Mangal Singh vs The State Of Madhya Pradesh on 28 January, 2022
Author: Sujoy Paul
Bench: Sujoy Paul
1 The High Court Of Madhya Pradesh CRA No. 1537 of 2016 (MANGAL SINGH AND OTHERS Vs THE STATE OF MADHYA PRADESH) Jabalpur, Dated : 28-01-2022 Heard through Video Conferencing.
List along with Cr.A. No.1497/2016.
(SUJOY PAUL) (SMT. ANJULI PALO)
JUDGE JUDGE
Priya.P
Signature Not Verified
SAN
Digitally signed by priyanka pithawe mishra
Date: 2022.01.28 16:53:45 IST