Section 218(1)(a) in Civil Court Rules of the High Court of Judicature at Patna

[Cites 0, Cited by 0] [Section 218(1)] [Section 218] [Entire Act]

State of Bihar - Subsection

Section 218(1)(a) in Civil Court Rules of the High Court of Judicature at Patna

(a)All suits which do not come under Class I or Class II, excluding suits of the Small Cause Court class which are tried in the Regular Civil Courts under the procedure prescribed for Small Cause Courts and suits falling under Class III-A.

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State of Bihar - Subsection

Section 218(1)(a) in Civil Court Rules of the High Court of Judicature at Patna