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State of Tamilnadu - Section

Section 136 in Tamil Nadu Educational Rules

136.

Certificates shall be of three kinds
(a)Certificates of ability to teach the subjects that ordinarily enter into the curricular of schools for general instruction; (b) Certificates of ability to teach subjects included in the Government Technical Examination scheme; and (c) Certificates of ability to give instructions in Physical Training.
A certificate of the first kind shall be designated "Teachers' Certificates", one of the second kind "Technical Teachers' Certificate" and those of the third kind "Government Teachers' Certificate in Physical Training".Grades of Certificates