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[Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act]

Central Provinces And Berar - Subsection

Section 5(2)(i) in The Central Provinces and Berar Agricultural Produce Market Act, 1935

(i)the election of members of a market committee, the number of members to be elected by each of the bodies or groups of individuals referred to in section 4 and the manner of election, the preparation and revision of lists of voters from time to time and the term of office of such members;