Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Bombay High Court

Lal Parmanand Kanuga vs Sheroo Parmanand Kanuga And 13 Ors on 19 January, 2023

Author: Bharati Dangre

Bench: Bharati Dangre

                                 1/1                  36.doc


  IN THE HIGH COURT OF JUDICATURE AT BOMBAY
        ORDINARY ORIGINAL CIVIL JURISDICTION
        INTERIM APPLICATION (L) NO. 39363 OF 2022
                         IN
                        SUIT (L) NO. 32571 OF 2022
Lal Parmanand Kanuga                          .. Applicant
               Versus
Sherro Parmanand Kanuga and 13 ors            .. Respondents
                           ...

Mr. Nishant Chothani with Nivit Srivastava, Amit Haikar i/b
Maniar Srivastava Associates for the plaintiff.
Mr.Hitesh Vyas for defendant nos.1 to 3.
Ms.Sayli Shinde i/b Kartikeya & Associates for defendant no.5.
Mr.Arun Panicker for defendant nos.

                          CORAM: BHARATI DANGRE, J.

DATED : 19th JANUARY, 2023 P.C:-

1. Since it is informed that the parties are on settlement, the matter to be listed on 9/2/2023.

( SMT. BHARATI DANGRE, J.) Ashish Mhaske ::: Uploaded on - 20/01/2023 ::: Downloaded on - 20/01/2023 20:20:39 :::