Bombay High Court
Lal Parmanand Kanuga vs Sheroo Parmanand Kanuga And 13 Ors on 19 January, 2023
Author: Bharati Dangre
Bench: Bharati Dangre
1/1 36.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
INTERIM APPLICATION (L) NO. 39363 OF 2022
IN
SUIT (L) NO. 32571 OF 2022
Lal Parmanand Kanuga .. Applicant
Versus
Sherro Parmanand Kanuga and 13 ors .. Respondents
...
Mr. Nishant Chothani with Nivit Srivastava, Amit Haikar i/b
Maniar Srivastava Associates for the plaintiff.
Mr.Hitesh Vyas for defendant nos.1 to 3.
Ms.Sayli Shinde i/b Kartikeya & Associates for defendant no.5.
Mr.Arun Panicker for defendant nos.
CORAM: BHARATI DANGRE, J.
DATED : 19th JANUARY, 2023 P.C:-
1. Since it is informed that the parties are on settlement, the matter to be listed on 9/2/2023.
( SMT. BHARATI DANGRE, J.) Ashish Mhaske ::: Uploaded on - 20/01/2023 ::: Downloaded on - 20/01/2023 20:20:39 :::