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[Cites 0, Cited by 0] [Section 205X] [Entire Act]

State of Uttar Pradesh - Subsection

Section 205X(b) in U.P. Zamindari Abolition and Land Reforms Rules, 1952

(b)discussing the movement of agricultural prices and any substantial change in the nature and area under irrigation and of the various crops and estimating the changes in the amount of produce, and the value thereof since the last settlement;