Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] Union of India - Subsection Section 5(xxviii) in The Babasaheb Bhimrao Ambedkar University Act, 1994 (xxviii)to borrow, with the prior approval of the Central Government, on the security of the property of the University, money for the purposes of the University;
