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State of Andhra Pradesh - Section

Section 13 in A.P. Distillery (Manufacture of Ready To Drink Alcoholic Beverages) Rules, 2012

13.

The provisions relating to regulation and supervision, working conditions, arrangement of vessels, storage tanks and receivers, drawal of samples wastages etc shall be as provided under the Andhra Pradesh Distillery (Manufacture of Indian Made Foreign Liquor other than Beer & Wine) Rules, 2006.