Allahabad High Court
Praveen Kumar Singh And 10 Others vs Uttar Pradesh Public Service ... on 26 August, 2020
Author: Saral Srivastava
Bench: Saral Srivastava
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 80 Case :- WRIT - A No. - 5590 of 2020 Petitioner :- Praveen Kumar Singh And 10 Others Respondent :- Uttar Pradesh Public Service Commission And 2 Others Counsel for Petitioner :- Avnish Kumar Dwivedi,Chandrahas Singh Gautam Counsel for Respondent :- M.N. Singh Hon'ble Saral Srivastava,J.
Sri Chandrahas Singh Gautam, learned counsel for the petitioners submits that the present writ petition has become infructuous.
Consequently, the writ petition is dismissed as infructuous.
This order has been passed in the presence of Sri M.N. Singh, learned counsel for the respondents.
Order Date :- 26.8.2020 Ravi Kant