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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(b) in West Bengal Shops and Establishments Rules, 1964

(b)'Calcutta' has the same meaning as in Calcutta Municipal Act, 1951 (West Bengal Act No. 33 of 1951) ; [See section 5, clause (ii) and sections 352, 592 and 594 and Schedule 1 of the Calcutta Municipal Act.]