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[Cites 0, Cited by 0] [Section 166] [Entire Act]

State of Punjab - Subsection

Section 166(4) in The Punjab Panchayati Raj Act, 1994

(4)A Zila Parishad constituted upon the dissolution of a Zila Parishad before the expiration of its duration shall continue only for the remainder of the period for which the dissolved Zila Parishad would have continued under sub-section (1) had it not so dissolved.