Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 287(1)] [Section 287] [Entire Act]

State of Chattisgarh - Subsection

Section 287(1)(f) in The Chhattisgarh Municipalities Act, 1961

(f)generally take such measure as may appear necessary for the preservation of life and property.