Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 211] [Entire Act]

State of Punjab - Subsection

Section 211(2) in Punjab Municipal Act, 1911

(2)No such inspection shall be made except in the hours between sunrise and sunset.