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[Cites 0, Cited by 0] [Section 93] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 93(2) in Jammu and Kashmir Juvenile Justice (Care and Protection of Children) Rules, 2014

(2)The Officer Incharge of the home shall encourage active involvement of local community in improving the conditions in the homes, if, the members of the community want to serve the institution or want to contribute through their expertise.