Supreme Court - Daily Orders
High Court Of Punjab & Haryana vs Jagdev Singh on 12 July, 2016
Bench: Chief Justice, D.Y. Chandrachud
ITEM NO.10 COURT NO.1 SECTION IV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 3500/2006
HIGH COURT OF PUNJAB & HARYANA Appellant(s)
VERSUS
JAGDEV SINGH Respondent(s)
(with office report for direction)
Date : 12/07/2016 This appeal was called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
For Appellant(s) Mr. Manjit Singh,Sr.Adv.
Mr. Rahul Gupta,Adv.
For Respondent(s) Mr. Vinod Sharma,Adv.
Mr. Arun Singh,Adv.
Mr. S.K. Visen,Adv.
Mr. Prem Malhotra,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Arguments heard.
Judgment reserved.
(MAHABIR SINGH) (VEENA KHERA) COURT MASTER COURT MASTER Signature Not Verified Digitally signed by SHASHI SAREEN Date: 2016.07.12 17:20:52 IST Reason: