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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Assam - Subsection

Section 3(m) in Rules for Delegation of Administrative and Financial Powers in the Assam Agricultural University, 1988

(m)"Minor Heads of Expenditure" means heads subordinate to a Minor Head and are the following :
(i)Salaries,
(ii)Allowances and Honoraria,
(iii)Contingency Recurring,
(iv)Contingency Non-recurring,
(v)Leave Salary and Pension Contribution,
(vi)Pension,
(vii)Fellowship,
(viii)Repairs,